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State of Sikkim - Section

Section 21 in Sikkim Fire Services Act, 1981

21. Certificate from Director to accompany application for licence.

- No licence to use any building or place as a warehouse or workshop shall be granted unless the application for such licence under section 23 is accompanied by a certificate from the Director that the building or place is fit for use as such warehouse or workshop and adequate fire-fighting arrangements have been provided therein.