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State of Rajasthan - Section

Section 12 in Rajasthan Minor Mineral Concession Rules, 2017

12. Prerequisites for e-auction of mineral concession.

- The Government shall, prior to issuance of the notice inviting bid with respect to mineral concession auction, identify and demarcate the area where a mineral concession is proposed to be granted through auction using global positioning system or differential global positioning system and the area so demarcated shall be classified into forests land, land owned by the Government and private persons:[Provided that in case of mineral bajri (river sand) identification and demarcation of the area shall be done khasrawise.] [Added by Notification No. G.S.R. 51, dated 6.7.2017 (w.e.f 28.2.2017).]