Delhi High Court - Orders
Sunil Wahal vs National Financial Reporting ... on 19 February, 2026
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15030/2025
SUNIL WAHAL .....Petitioner
Through: Mr. Indhirajith Prabhakaran M, Adv.
Versus
NATIONAL FINANCIAL REPORTING
AUTHORITY NFRA & ANR. .....Respondents
Through: Mr. Zoheb Hossain, Mr. Satyam &
Mr. Rishabh Shukla, Adovcates.
Mr. Jagdish Chandra & Ms. Maanya
Saxena, Advocates for UOI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 19.02.2026 CM Nos.61909/2025 & 61910/2025 (both for exemption)
1. Exemption is allowed, subject to all just exceptions.
2. The Applications stand disposed of. W.P.(C) 15030/2025
3. At the request of learned Counsel for the Petitioner, list on 26.02.2026.
DEVENDRA KUMAR UPADHYAYA, CJ TEJAS KARIA, J FEBRUARY 19, 2026 'gsr' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/02/2026 at 20:44:30