Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73(3)] [Section 73] [Entire Act]

State of Jharkhand - Subsection

Section 73(3)(xxxvi) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xxxvi)report of the child not being released and compliance report of the directions issued on non-release of a child;