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State of Chattisgarh - Section

Section 73 in Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers and Establishment of Forum and Electricity Ombudsman) Regulations, 2004

73. Powers to remove difficulties.

- If any difficulty arises in giving effect to any of the provisions of these regulations, the Commission may by general or special order direct licensee to take suitable action, not being inconsistent with the Electricity Act, 2003, which appears to it to be necessary or expedient for the purpose of removing difficulties.