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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(vi) in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

(vi)The Enquiry Officer shall after enquiry and verification send the Form OAP I in original to the sanctioning authority with his recommendation for orders in each case. The sanctioning authority shall after considering each case carefully pass order with respect to either grant of pension in Form OAP HI or rejected the claim under intimation to the destitute.