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[Cites 0, Cited by 0] [Section 65AA] [Entire Act]

State of Rajasthan - Subsection

Section 65AA(10) in Rajasthan Factories Rules, 1951

(10)Multistage Processes.— Wherever materials are to be processed in ovens or dryers in successive operations, suitable arrangement should be provided to ensure that the operating temperatures necessary for safe operation at each stage are maintained within the design limits.