Section 8 in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014
8. Constituent Colleges and Affiliated Colleges.
(1)The University may have Constituent Colleges, Regional Centers, Campuses, Off-Campuses. Off-shore Campuses, Internship Campuses and Study Centers; after five years of its coming into existence as per guideline of the UGC Act 1956,(2)The University may with the prior approval of the Board of Governors, affiliate any college or other institutions.
