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State of Rajasthan - Section

Section 878 in Rules of the High Court of Judicature for Rajasthan, 1952

878. Grant of copy of exhibit to stranger.

- No order for a copy of an exhibit shall be made on the application of a stranger to the case in which such exhibit was filed, unless the application is accompanied by a properly authenticated consent of the person by whom such exhibit was filed to the grant of such copy.