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Gauhati High Court

Bimal Chandra Das And 36 Ors vs The State Of Assam And 8 Ors on 11 September, 2019

Author: Ujjal Bhuyan

Bench: Ujjal Bhuyan

                                                                   Page No.# 1/12

GAHC010081382019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C) 2545/2019

         1:BIMAL CHANDRA DAS AND 36 ORS.
         S/O LT. NIBARAN DAS, KHALASI, DATE OF JOINING 01.01.1987 UNDER
         SILCHAR PHE DIVISION-II, R/O VILL. NETAJI PALLI TULARGRAM PART-II,
         P.O SONAIMUKH, DIST.-CACHAR, ASSAM, PIN-788119

         2: MUSLEH UDDIN BARBHUIYA
          S/O LT. KIRAMAT ALI BARBHUIYA KHALASI
          DOJ- 01.12.1990
          UNDER SILCHAR PHE DIVISION-II
          R/O VILL. RANGIRGHAT PART-III
          P.O- AMJURGHAT
          DIST.-CACHAR
         ASSAM
          PIN-788119

         3: ABDUL MANAN BARBHUIYA
          S/O LT. REHIM UDDIN BARBHUIYA
          KHALASI
          DOJ-01.05.1991
          UNDER SILCHAR PHE DIVISION-II
          R/O VILL. DAKHINMOHANPUR PART-VII
          PO DAKHINMOHANPUR
          DIST. CACHAR
         ASSAM
          PIN-788119

         4: MAKSUD ALOM BARBHUIYA
          S/O LT. HAJI SAFIQUE UDDIN BARBHUIYA
          KHALASI UNDER SILCHAR PHE-DIVISION-II
          DOJ-01.09.1990
          R/O VILL. MAZIRGRAM
          P.O SONAIMUKH
          DIST. CACHAR
         ASSAM
                                           Page No.# 2/12

PIN-788119

5: SHILPI PURKAYASTHA
W/O SANDIP PURKAYASTHA
 KHALASI
 DOJ-01.01.1987
 UNDER SILCHAR PHE DIVISION-II
 R/O MADHYASHREE LANE
 CHENKOORI ROAD
 SILCHAR
 DIST.CACHAR
ASSAM
 PIN-788004

6: DEBASISH BHATTACHARJEE
 S/O LATE PRASUN NATH BHATTACHARJEE
 KHALASI DOJ-11.06.1987
 UNDER SILCHAR PHE DIVISION-II
 R/O MOULIBI ROAD
AMBIKAPATTY SILCHAR

DIST. CACHAR
ASSAM
PIN-788004.

7: SUBASISH GUPTA
 S/O LATE GYNENDRA GUPTA
 KHALASI UNDER SILCHAR PHE DIVISION-III
 DOJ-01.01.1987 R/O N S AVENUE
 RANGIRKHARI SILCHAR
 DIST. CACHAR
ASSAM
 PIN-788005.

8: SAJAL KUMAR DAS
 S/O LATE LABANYA KUMAR DAS
 KHALASI UNDER SILCHAR PHE-DIVISION-II
 DOJ-01.03.1993
 R/O VILL. TULAGRAM PART-II
 PO SONAIMUKH
 DIST. CACHAR
ASSAM
 PIN-788119.

9: SUJIT CHANDRA DAS
 S/O LATE SURESH CHANDRA DAS
 KHALASI UNDER SILCHAR PHE-DIVISION-II
 DOJ-01.03.1993
                                            Page No.# 3/12

R/O VILL. TULAGRAM PART-II
PO SONAIMUKH
DIST. CACHAR
ASSAM
PIN-788119.

10: L. NILMOHAN SINGHA
 S/O LATE L GOBINDA SINGHA
 KHALASI
 UNDER SILCHAR DIVISION-II
 DOJ-07.11.1988 R/O VILL. BONTARAPUR
 PO SUNDARI PART-III
 DIST. CACHAR
ASSAM
 PIN-788099.

11: SALIM UDDIN LASKAR
 S/O LATE KHALIL UDDIN LASKAR
 KHALASI
 SILCHAR DIVISION-II
 DOJ-01.06.1991
 R/O VILL AND PO DAKHINMOHANPUR PART-VII
 DIST. CACHAR
ASSAM
 PIN-788119.

12: RAHIM UDDIN LASKAR
 S/O LATE HARUN RASHID LASKAR
 KHALASI
 DILCHAR PHE-DIVISION-I
 DOJ-08.07.1987
 R/O VILL. WEST JARAILTALA
 PO JARAILTALA BAZAR
 DIST. CACHAR
ASSAM
 PIN-788127.

13: MAHBUB HUSSAIN BARBHUIYA
 S/O LATE MATAHIR ALI BARBHUIYA
 KHALASI
 UNDER SILCHAR PHE DIVISION-I
 DOJ-06.01.1987
 R/O VILL. GONIRGRAM PART-III
 PO MAHADEBPUR
 DIST. CACHAR
ASSAM.

14: MD. SUPRIYO DAS
                                              Page No.# 4/12

S/O LATE SUKHAMOY DAS
KHALASI
UNDER SILCHAR PHE DIVISION-I
DOJ-03.01.1987
R/O NATIONAL HIGHWAY ROAD
SILCHAR
PO RANGIRKHARI
DIST. CACHAR
ASSAM
PIN-78805.

15: SUKLA KUMAR DAS
 S/O LATE SASHIMOHAN DAS
 KHALASI UNDER SILCHAR PHE-DIVISION-I
 DOJ-01.01.1987
 R/O VILL AND PO KANAKPUR PART-II
 DIST. CACHAR
ASSAM
 PIN-788005.

16: TAPOSHI BHATTACHARJEE
W/O LATE SAMUAL KASHYAP
 KHALASI UNDER SILCHAR DIVISION-I
 DOJ-04.04.1987
 R/O CHENKOORI ROAD
 MADHYASHREE LANE
 BYE LANE-1
 SILCHAR
 DIST. CACHAR
ASSAM
 PIN-788004.

17: KH. SANTI KUMAR SINGHA
 S/O KH. GOPI MOHAN SINGHA
 KHALASI
 UNDER SILCHAR PHE-DIVISION-II
 DOJ-01.01.1987 R/O VILL BINNAKANDI PART-I
 PO BINNAKANDI GHAT
 DIST. CACHAR
ASSAM
 PIN-788111.

18: K MERATON SINGHA
 S/O LATE K DEBOCHAND SINGHA
 KHALASI
 UNDER SILCHAR PHE-DIVISION-II
 DOJ-01.02.1993
 R/O VILL AND PO SINGERBOND
                                          Page No.# 5/12

DIST. CACHAR
ASSAM. PIN-788111.

19: R.K. MANI SANA SINGHA
 S/O LATE RK KAMALA SANA SINGHA
 KHALASI
 UNDER SILCHAR PHE-DIVISION-II
 DOJ-01.01.1987
 R/O VILL. AND PO KAPTANPUR PART-XVIII
 (BIBIRGRAM) DIST. CACHAR
ASSAM
 PIN-788119.

20: MOLAY KANTI NATH
 S/O LATE MATILAL NATH
 KHALASI
 UNDER PHE- SILCHAR DIVISION-II
 DOJ-01.01.1987
 R/O VILL RUPAGRAM
 PO BIDYANAGAR
 DIST. KARIMGANJ
ASSAM

21: SHYAMSUNDAR GOALA
 S/O SRI RAMKRISHNA GOALA
 KHALASI SILCHAR PHE-DIVISION-II
 DOJ-01.03.1993
 R/O VILL. PALOIBASTI PO PALOI
 DIST. CACHAR
ASSAM
 PIN-788119

22: PRADIP KUMAR DEB
 S/O LATE PRABHAT CHANDRA DEY
 PEON
 UNDER SILCHAR PHE DIVISION-II
 DOJ-16.09.1986
 R/O MM ROAD
 (SONAI ROAD)
 SILCHAR DIST. CACHAR
ASSAM
 PIN-

23: SURAJIT KANTI DHAR
 S/O LATE SUBUDH RANJAN DHAR
 KHALASI UNDER SILCHAR DIVISION-I
 DOJ-01.01.1987 R/O VIVEKANANDA ROAD
 LANE-16
                                                      Page No.# 6/12

SILCHAR
DIST. CACHAR
ASSAM
PIN-788007.

24: APU CHANDA
 S/O LATE MONORANJAN CHANDA
 KHALASI UNDER SILCHAR DIVISION-I
 DOJ-01.01.1987
 R/O LINK ROAD
 LANE NO.9 HOUSE NO.5
 SILCHAR DIST. CACHAR
ASSAM PIN-788006.

25: BIDYADHAR HAZAM
 S/O LATE RAM SWARUP HAZAM
 KHALASHI UNDER SILCHAR DIVISION-II
 DOJ-06.01.1987
 R/O VILL AND PO CHUTOJALENGA
 DIST. CACHAR
ASSAM
 PIN-788113. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
 P.O. SONAIMUKH
 DIST.-CACHAR
ASSAM
 PIN-788119

26: GIBENDU CHAKRABORTY
 S/O SRI JITENDRA KR. CHAKRABARTY
 KHALASI UNDER KARIMGANJ PHE DIVISION
 DOJ-18.11.1987
 R/O VILL AND PO NILAM BAZAR
 DIST. KARIMGANJ
ASSAM
 PIN-788722. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
 P.O. SONAIMUKH
 DIST.-CACHAR
ASSAM
 PIN-788119

27: LAKSHMI KANTI DAS
 S/O LATE RAMESH CHANDRA DAS
 KHALASI
 UNDER KARIMGANJ PHE
                                                      Page No.# 7/12

DOJ-21.11.1987
R/O VILL SRI KRISHNA NAGAR
PO NILAM BAZAR
DIST. KARIMGANJ
ASSAM
PIN-788722. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-788119

28: FAKHAR UDDIN
 S/O LATE MOJAHID ALI KHALASI
 UNDER KARIMGANJ PHE DIVISION
 DOJ-09.01.1987 R/O VILL AND PO PANIGHAT
ASSAM
 PIN-788709. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
 P.O. SONAIMUKH
 DIST.-CACHAR
ASSAM
 PIN-788119

29: REDWAN UDDIN CHOUDHURY
 S/O SUFIAN UDDIN CHOUDHURY
 KHALASI
 UNDER KARIMGANJ PHE DIVISION
 DOJ-22.07.2005
 R/O VILL. BHAGIRKHELA
 PO NILAMBAZAR
 KARIMGANJ
ASSAM
 PIN-788722.ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
 P.O. SONAIMUKH
 DIST.-CACHAR
ASSAM
 PIN-788119

30: PORITOSH CHAKRABORTY
 S/O LATE PRANESH RANJAN CHAKRABARTY
 KHALASI
 UNDER KARIMGANJ PHE DIVISION
 DOJ-13.12.1989 R/O GIRISH ROAD
                                                      Page No.# 8/12

TARAPUR
SILCHAR
DIST. CACHAR
ASSAM
PIN-788003. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-788119

31: AJMAL ALI
 S/O LATE ATTAR ALI KHALASI UNDER KARIMGANJ PHE DIVISION
 DOJ-13.12.1989
 R/O VILL BADARPUR
 KUNAPARA
AND PO BADARPUR
 DIST. KARIMGANJ
ASSAM
 PIN-788806. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
 P.O. SONAIMUKH
 DIST.-CACHAR
ASSAM
 PIN-788119

32: SUBRATA KUMAR DHAR
 S/O LATE SUDHANGSHU MOHAN DHAR
 KHALASI UNDER HAILAKANDI PHE DIVISION
 DOJ-19.12.1991
 R/O VILL AND PO DHARIARGHAT
 DIST. HAILAKANDI
ASSAM
 PIN-788155. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
 P.O. SONAIMUKH
 DIST.-CACHAR
ASSAM
 PIN-788119

33: PANKAJ KUMAR SHARMA
 S/O LATE PRAFULLA KUMAR SARMA
 KHALASI UNDER HAILAKANDI PHE DIVISION
 DOJ-10.09.1984
 R/O LAKSHMI SAHAR ROAD
                                                      Page No.# 9/12

WARD NO.7 HAILAKANDI
ASSAM
PIN-788155. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-788119

34: BIPRADAS SHARMA PURKAYASTHA
 S/O LATE BRAJENDRA KR. PURKAYASTHA KHALASI UNDER
HAILAKANDI PHE DIVISION
 DOJ-03.02.2005
VILL AND PO RANGAUTI
 HAILAKANDI
ASSAM PIN-788158. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL
CHANDRA DAS
VILL. NETAJI PALLI TULARGRAM PART-II
 P.O. SONAIMUKH
 DIST.-CACHAR
ASSAM
 PIN-788119

35: PRANGOPAL BANIK
 S/O LATE BISWAMBAR BANIK KHALASI UNDER HAILAKANDI PHE
DIVISION
 DOJ-05.12.1992
 R/O VILL RANGABACK PART-II
 PO KATLICHERRA
 DIST. HAILAKANDI
ASSAM
 PIN-788161. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
 P.O. SONAIMUKH
 DIST.-CACHAR
ASSAM
 PIN-788119

36: ABDUL NOOR LASKAR
 S/O LATE MOYAR ALI LASKAR
 KHALASI UNDER HAILAKANDI PHE DIVISION
 DOJ-13.09.1984
VILL AND PO NIMAI CHANDPUR
 DIST. HAILAKANDI
ASSAM
 PIN-788161. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
                                                     Page No.# 10/12

DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-788119

37: MUJIBUR REHMAN BARBHUIYA
 S/O LATE MOSUR ALI BARBHUIYA
 KHALASI UNDER HAILAKANDI PHE DIVISION
 DOJ-05.12.1992 R/O VILL DHOLAI PART-VI
 PO DHOLAI SOUTH DIST. HAILAKANDI
ASSAM
 788155. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA DAS
VILL. NETAJI PALLI TULARGRAM PART-II
 P.O. SONAIMUKH
 DIST.-CACHAR
ASSAM
 PIN-78811

VERSUS

1:THE STATE OF ASSAM AND 8 ORS.
REP. BY THE COMMISSIONER AND SECRETARY, TO THE GOVT. OF ASSAM,
DEPTT. OF PUBLIC HEALTH ENGINEERING, ASSAM CIVIL SECRETARIAT,
DISPUR, GUWAHATI, ASSAM PIN-781006

2:THE CHIEF ENGINEER
 PUBLIC HEALTH ENGINEERING
 (WATER) ASSAM
 HENGARABARI
 GUWAHATI
ASSAM
 PIN-781036.

3:THE ADDITIONAL CHIEF ENGINEER
 PHE
 BARAK VALLEY ZONE
 SILCHAR
 GUNGUR
 DIST. CACHAR
ASSAM
 PIN-788014.

4:THE SUPERINTENDENT ENGINEER
 PHE
 CACHAR CIRCLE
 SILCHAR
                                                 Page No.# 11/12

             CACHAR
             ASSAM
             PIN-788014.

            5:THE SUPERINTENDENT ENGINEER
             PHE
             HAILAKANDI CIRCLE
             HAILAKANDI
            ASSAM

            6:THE EXECUTIVE ENGINEER
             PUBLIC HEALTH ENGINEERING
             SILCHAR DIVISION-I
             KANAKPUR ROAD
             SILCHR
             DIST. CACHAR
            ASSAM
             PIN-788005.

            7:THE EXECUTIVE ENGINEER
             PUBLIC HEALTH ENGINEERING
             SILCHAR DIVISION-II
             HOSPITAL ROAD
             SILCHR
             DIST. CACHAR
            ASSAM
             PIN-788005.

            8:THE EXECUTIVE ENGINEER
             PUBLIC HEALTH ENGINEERING
             HAILAKANDI DIVISION
             DIST. HAILAKANDI
            ASSAM
             PIN-788005.

            9:THE EXECUTIVE ENGINEER
             PUBLIC HEALTH ENGINEERING
             KARIMGANJ DIVISION
             SETTLEMENT ROAD
             DIST. KARIMGANJ
            ASSAM
             PIN-788005

Advocate for the Petitioner   : MR. A K DUTTA

Advocate for the Respondent : SC, P H E
                                                                               Page No.# 12/12




                                       BEFORE
                          HONOURABLE MR. JUSTICE UJJAL BHUYAN

                                             ORDER

11.09.2019 In view of order passed today in IA(C) No. 2545/2019, let the applicants be added as respondent Nos. 10 to 14.

Newly added respondent Nos. 10 to 14 are represented by learned counsel, Mr. M. K. Das.

Mr. D. Gogoi, learned departmental counsel for respondent Nos. 1 to 9 prays for and is granted 3 (three) weeks' time to file counter affidavit.

List thereafter.

JUDGE Comparing Assistant