Gauhati High Court
Bimal Chandra Das And 36 Ors vs The State Of Assam And 8 Ors on 11 September, 2019
Author: Ujjal Bhuyan
Bench: Ujjal Bhuyan
Page No.# 1/12
GAHC010081382019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 2545/2019
1:BIMAL CHANDRA DAS AND 36 ORS.
S/O LT. NIBARAN DAS, KHALASI, DATE OF JOINING 01.01.1987 UNDER
SILCHAR PHE DIVISION-II, R/O VILL. NETAJI PALLI TULARGRAM PART-II,
P.O SONAIMUKH, DIST.-CACHAR, ASSAM, PIN-788119
2: MUSLEH UDDIN BARBHUIYA
S/O LT. KIRAMAT ALI BARBHUIYA KHALASI
DOJ- 01.12.1990
UNDER SILCHAR PHE DIVISION-II
R/O VILL. RANGIRGHAT PART-III
P.O- AMJURGHAT
DIST.-CACHAR
ASSAM
PIN-788119
3: ABDUL MANAN BARBHUIYA
S/O LT. REHIM UDDIN BARBHUIYA
KHALASI
DOJ-01.05.1991
UNDER SILCHAR PHE DIVISION-II
R/O VILL. DAKHINMOHANPUR PART-VII
PO DAKHINMOHANPUR
DIST. CACHAR
ASSAM
PIN-788119
4: MAKSUD ALOM BARBHUIYA
S/O LT. HAJI SAFIQUE UDDIN BARBHUIYA
KHALASI UNDER SILCHAR PHE-DIVISION-II
DOJ-01.09.1990
R/O VILL. MAZIRGRAM
P.O SONAIMUKH
DIST. CACHAR
ASSAM
Page No.# 2/12
PIN-788119
5: SHILPI PURKAYASTHA
W/O SANDIP PURKAYASTHA
KHALASI
DOJ-01.01.1987
UNDER SILCHAR PHE DIVISION-II
R/O MADHYASHREE LANE
CHENKOORI ROAD
SILCHAR
DIST.CACHAR
ASSAM
PIN-788004
6: DEBASISH BHATTACHARJEE
S/O LATE PRASUN NATH BHATTACHARJEE
KHALASI DOJ-11.06.1987
UNDER SILCHAR PHE DIVISION-II
R/O MOULIBI ROAD
AMBIKAPATTY SILCHAR
DIST. CACHAR
ASSAM
PIN-788004.
7: SUBASISH GUPTA
S/O LATE GYNENDRA GUPTA
KHALASI UNDER SILCHAR PHE DIVISION-III
DOJ-01.01.1987 R/O N S AVENUE
RANGIRKHARI SILCHAR
DIST. CACHAR
ASSAM
PIN-788005.
8: SAJAL KUMAR DAS
S/O LATE LABANYA KUMAR DAS
KHALASI UNDER SILCHAR PHE-DIVISION-II
DOJ-01.03.1993
R/O VILL. TULAGRAM PART-II
PO SONAIMUKH
DIST. CACHAR
ASSAM
PIN-788119.
9: SUJIT CHANDRA DAS
S/O LATE SURESH CHANDRA DAS
KHALASI UNDER SILCHAR PHE-DIVISION-II
DOJ-01.03.1993
Page No.# 3/12
R/O VILL. TULAGRAM PART-II
PO SONAIMUKH
DIST. CACHAR
ASSAM
PIN-788119.
10: L. NILMOHAN SINGHA
S/O LATE L GOBINDA SINGHA
KHALASI
UNDER SILCHAR DIVISION-II
DOJ-07.11.1988 R/O VILL. BONTARAPUR
PO SUNDARI PART-III
DIST. CACHAR
ASSAM
PIN-788099.
11: SALIM UDDIN LASKAR
S/O LATE KHALIL UDDIN LASKAR
KHALASI
SILCHAR DIVISION-II
DOJ-01.06.1991
R/O VILL AND PO DAKHINMOHANPUR PART-VII
DIST. CACHAR
ASSAM
PIN-788119.
12: RAHIM UDDIN LASKAR
S/O LATE HARUN RASHID LASKAR
KHALASI
DILCHAR PHE-DIVISION-I
DOJ-08.07.1987
R/O VILL. WEST JARAILTALA
PO JARAILTALA BAZAR
DIST. CACHAR
ASSAM
PIN-788127.
13: MAHBUB HUSSAIN BARBHUIYA
S/O LATE MATAHIR ALI BARBHUIYA
KHALASI
UNDER SILCHAR PHE DIVISION-I
DOJ-06.01.1987
R/O VILL. GONIRGRAM PART-III
PO MAHADEBPUR
DIST. CACHAR
ASSAM.
14: MD. SUPRIYO DAS
Page No.# 4/12
S/O LATE SUKHAMOY DAS
KHALASI
UNDER SILCHAR PHE DIVISION-I
DOJ-03.01.1987
R/O NATIONAL HIGHWAY ROAD
SILCHAR
PO RANGIRKHARI
DIST. CACHAR
ASSAM
PIN-78805.
15: SUKLA KUMAR DAS
S/O LATE SASHIMOHAN DAS
KHALASI UNDER SILCHAR PHE-DIVISION-I
DOJ-01.01.1987
R/O VILL AND PO KANAKPUR PART-II
DIST. CACHAR
ASSAM
PIN-788005.
16: TAPOSHI BHATTACHARJEE
W/O LATE SAMUAL KASHYAP
KHALASI UNDER SILCHAR DIVISION-I
DOJ-04.04.1987
R/O CHENKOORI ROAD
MADHYASHREE LANE
BYE LANE-1
SILCHAR
DIST. CACHAR
ASSAM
PIN-788004.
17: KH. SANTI KUMAR SINGHA
S/O KH. GOPI MOHAN SINGHA
KHALASI
UNDER SILCHAR PHE-DIVISION-II
DOJ-01.01.1987 R/O VILL BINNAKANDI PART-I
PO BINNAKANDI GHAT
DIST. CACHAR
ASSAM
PIN-788111.
18: K MERATON SINGHA
S/O LATE K DEBOCHAND SINGHA
KHALASI
UNDER SILCHAR PHE-DIVISION-II
DOJ-01.02.1993
R/O VILL AND PO SINGERBOND
Page No.# 5/12
DIST. CACHAR
ASSAM. PIN-788111.
19: R.K. MANI SANA SINGHA
S/O LATE RK KAMALA SANA SINGHA
KHALASI
UNDER SILCHAR PHE-DIVISION-II
DOJ-01.01.1987
R/O VILL. AND PO KAPTANPUR PART-XVIII
(BIBIRGRAM) DIST. CACHAR
ASSAM
PIN-788119.
20: MOLAY KANTI NATH
S/O LATE MATILAL NATH
KHALASI
UNDER PHE- SILCHAR DIVISION-II
DOJ-01.01.1987
R/O VILL RUPAGRAM
PO BIDYANAGAR
DIST. KARIMGANJ
ASSAM
21: SHYAMSUNDAR GOALA
S/O SRI RAMKRISHNA GOALA
KHALASI SILCHAR PHE-DIVISION-II
DOJ-01.03.1993
R/O VILL. PALOIBASTI PO PALOI
DIST. CACHAR
ASSAM
PIN-788119
22: PRADIP KUMAR DEB
S/O LATE PRABHAT CHANDRA DEY
PEON
UNDER SILCHAR PHE DIVISION-II
DOJ-16.09.1986
R/O MM ROAD
(SONAI ROAD)
SILCHAR DIST. CACHAR
ASSAM
PIN-
23: SURAJIT KANTI DHAR
S/O LATE SUBUDH RANJAN DHAR
KHALASI UNDER SILCHAR DIVISION-I
DOJ-01.01.1987 R/O VIVEKANANDA ROAD
LANE-16
Page No.# 6/12
SILCHAR
DIST. CACHAR
ASSAM
PIN-788007.
24: APU CHANDA
S/O LATE MONORANJAN CHANDA
KHALASI UNDER SILCHAR DIVISION-I
DOJ-01.01.1987
R/O LINK ROAD
LANE NO.9 HOUSE NO.5
SILCHAR DIST. CACHAR
ASSAM PIN-788006.
25: BIDYADHAR HAZAM
S/O LATE RAM SWARUP HAZAM
KHALASHI UNDER SILCHAR DIVISION-II
DOJ-06.01.1987
R/O VILL AND PO CHUTOJALENGA
DIST. CACHAR
ASSAM
PIN-788113. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-788119
26: GIBENDU CHAKRABORTY
S/O SRI JITENDRA KR. CHAKRABARTY
KHALASI UNDER KARIMGANJ PHE DIVISION
DOJ-18.11.1987
R/O VILL AND PO NILAM BAZAR
DIST. KARIMGANJ
ASSAM
PIN-788722. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-788119
27: LAKSHMI KANTI DAS
S/O LATE RAMESH CHANDRA DAS
KHALASI
UNDER KARIMGANJ PHE
Page No.# 7/12
DOJ-21.11.1987
R/O VILL SRI KRISHNA NAGAR
PO NILAM BAZAR
DIST. KARIMGANJ
ASSAM
PIN-788722. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-788119
28: FAKHAR UDDIN
S/O LATE MOJAHID ALI KHALASI
UNDER KARIMGANJ PHE DIVISION
DOJ-09.01.1987 R/O VILL AND PO PANIGHAT
ASSAM
PIN-788709. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-788119
29: REDWAN UDDIN CHOUDHURY
S/O SUFIAN UDDIN CHOUDHURY
KHALASI
UNDER KARIMGANJ PHE DIVISION
DOJ-22.07.2005
R/O VILL. BHAGIRKHELA
PO NILAMBAZAR
KARIMGANJ
ASSAM
PIN-788722.ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-788119
30: PORITOSH CHAKRABORTY
S/O LATE PRANESH RANJAN CHAKRABARTY
KHALASI
UNDER KARIMGANJ PHE DIVISION
DOJ-13.12.1989 R/O GIRISH ROAD
Page No.# 8/12
TARAPUR
SILCHAR
DIST. CACHAR
ASSAM
PIN-788003. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-788119
31: AJMAL ALI
S/O LATE ATTAR ALI KHALASI UNDER KARIMGANJ PHE DIVISION
DOJ-13.12.1989
R/O VILL BADARPUR
KUNAPARA
AND PO BADARPUR
DIST. KARIMGANJ
ASSAM
PIN-788806. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-788119
32: SUBRATA KUMAR DHAR
S/O LATE SUDHANGSHU MOHAN DHAR
KHALASI UNDER HAILAKANDI PHE DIVISION
DOJ-19.12.1991
R/O VILL AND PO DHARIARGHAT
DIST. HAILAKANDI
ASSAM
PIN-788155. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-788119
33: PANKAJ KUMAR SHARMA
S/O LATE PRAFULLA KUMAR SARMA
KHALASI UNDER HAILAKANDI PHE DIVISION
DOJ-10.09.1984
R/O LAKSHMI SAHAR ROAD
Page No.# 9/12
WARD NO.7 HAILAKANDI
ASSAM
PIN-788155. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-788119
34: BIPRADAS SHARMA PURKAYASTHA
S/O LATE BRAJENDRA KR. PURKAYASTHA KHALASI UNDER
HAILAKANDI PHE DIVISION
DOJ-03.02.2005
VILL AND PO RANGAUTI
HAILAKANDI
ASSAM PIN-788158. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL
CHANDRA DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-788119
35: PRANGOPAL BANIK
S/O LATE BISWAMBAR BANIK KHALASI UNDER HAILAKANDI PHE
DIVISION
DOJ-05.12.1992
R/O VILL RANGABACK PART-II
PO KATLICHERRA
DIST. HAILAKANDI
ASSAM
PIN-788161. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-788119
36: ABDUL NOOR LASKAR
S/O LATE MOYAR ALI LASKAR
KHALASI UNDER HAILAKANDI PHE DIVISION
DOJ-13.09.1984
VILL AND PO NIMAI CHANDPUR
DIST. HAILAKANDI
ASSAM
PIN-788161. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA
Page No.# 10/12
DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-788119
37: MUJIBUR REHMAN BARBHUIYA
S/O LATE MOSUR ALI BARBHUIYA
KHALASI UNDER HAILAKANDI PHE DIVISION
DOJ-05.12.1992 R/O VILL DHOLAI PART-VI
PO DHOLAI SOUTH DIST. HAILAKANDI
ASSAM
788155. ADDRESS OF CORRESPONDENCE- C/O SRI BIMAL CHANDRA DAS
VILL. NETAJI PALLI TULARGRAM PART-II
P.O. SONAIMUKH
DIST.-CACHAR
ASSAM
PIN-78811
VERSUS
1:THE STATE OF ASSAM AND 8 ORS.
REP. BY THE COMMISSIONER AND SECRETARY, TO THE GOVT. OF ASSAM,
DEPTT. OF PUBLIC HEALTH ENGINEERING, ASSAM CIVIL SECRETARIAT,
DISPUR, GUWAHATI, ASSAM PIN-781006
2:THE CHIEF ENGINEER
PUBLIC HEALTH ENGINEERING
(WATER) ASSAM
HENGARABARI
GUWAHATI
ASSAM
PIN-781036.
3:THE ADDITIONAL CHIEF ENGINEER
PHE
BARAK VALLEY ZONE
SILCHAR
GUNGUR
DIST. CACHAR
ASSAM
PIN-788014.
4:THE SUPERINTENDENT ENGINEER
PHE
CACHAR CIRCLE
SILCHAR
Page No.# 11/12
CACHAR
ASSAM
PIN-788014.
5:THE SUPERINTENDENT ENGINEER
PHE
HAILAKANDI CIRCLE
HAILAKANDI
ASSAM
6:THE EXECUTIVE ENGINEER
PUBLIC HEALTH ENGINEERING
SILCHAR DIVISION-I
KANAKPUR ROAD
SILCHR
DIST. CACHAR
ASSAM
PIN-788005.
7:THE EXECUTIVE ENGINEER
PUBLIC HEALTH ENGINEERING
SILCHAR DIVISION-II
HOSPITAL ROAD
SILCHR
DIST. CACHAR
ASSAM
PIN-788005.
8:THE EXECUTIVE ENGINEER
PUBLIC HEALTH ENGINEERING
HAILAKANDI DIVISION
DIST. HAILAKANDI
ASSAM
PIN-788005.
9:THE EXECUTIVE ENGINEER
PUBLIC HEALTH ENGINEERING
KARIMGANJ DIVISION
SETTLEMENT ROAD
DIST. KARIMGANJ
ASSAM
PIN-788005
Advocate for the Petitioner : MR. A K DUTTA
Advocate for the Respondent : SC, P H E
Page No.# 12/12
BEFORE
HONOURABLE MR. JUSTICE UJJAL BHUYAN
ORDER
11.09.2019 In view of order passed today in IA(C) No. 2545/2019, let the applicants be added as respondent Nos. 10 to 14.
Newly added respondent Nos. 10 to 14 are represented by learned counsel, Mr. M. K. Das.
Mr. D. Gogoi, learned departmental counsel for respondent Nos. 1 to 9 prays for and is granted 3 (three) weeks' time to file counter affidavit.
List thereafter.
JUDGE Comparing Assistant