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Himachal Pradesh High Court

Nagender vs . State Of H.P. on 29 August, 2023

Author: Virender Singh

Bench: Virender Singh

Nagender vs. State of H.P. .

Cr. M.P(M) No. 2195 of 2023 29.08.2023 Present: Mr. Naresh Verma, Advocate for the petitioner.

Mr. H.S. Rawat, Addl. A.G with Ms. Leena Guleria, Dy. A.G for the respondent.

of Notice. Mr. H.S. Rawat, learned Additional Advocate General appears and waives service of notice on rt behalf of the respondent-State.

List on 31st August, 2023, on which date, respondent-State shall produce the status report as well as complete record of the case.




             August 29, 2023                          ( Virender Singh )
                (naveen)                                    Judge







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