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State of Madhya Pradesh - Section

Section 36 in The M.P. Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980

36. Protection of action under the Act.

- No suit or other legal proceeding shall lie against the Nigam or any other person authorised by the Nigam to discharge any functions under this Act for any loss or damage caused or likely to caused by anything which is in good faith done or intended to be done in the pursuance of this Act.