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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(1)(g) in Code on Wages, 2019

(g)employees employed by public sector financial institution other than a banking company, which the Central Government may, by notification, specify, having regard to -
(i)its capital structure;
(ii)its objectives and the nature of its activities;
(iii)the nature and extent of financial assistance or any concession given to it by the Government; and
(iv)any other relevant factor;