Delhi High Court - Orders
National Highways Authority Of India vs The Louis Berger Group Inc. Jv With M/S. ... on 18 November, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 351/2023 & I.A. 17160/2023
NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Petitioner
Through: Mr. Arun Kumar Varma, Sr. Adv. and
Mr. C. S. Chauhan, Advocates
versus
THE LOUIS BERGER GROUP INC. JV WITH M/S. COWI A/S
.....Respondent
Through: Mr.Vadlamani Seshagiri, Mr.Ananaya
Kukreti, Ms. Poorvi Avtar, Ms. P.
Khyathi Simantini and Ms. Deepanshi
Kaushik, Advocates
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 18.11.2025 List on 25.02.2026.
Interim Orders to continue.
SUBRAMONIUM PRASAD, J NOVEMBER 18, 2025 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/11/2025 at 21:27:32