Delhi High Court - Orders
Ptc India Ltd vs The Principal Commissioner Of & Anr on 18 August, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~99
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6452/2021 & CMs 20250-51/2021, 26460/2021
PTC INDIA LTD. ..... Petitioner
Through Mr.Parag P.Tripathi, Sr. Adv. with
Mr.Ravi Kishore, Ms.Prerna Singh,
Mr.Srinivasan Ramaswamy, Advs.
versus
THE PRINCIPAL COMMISSIONER OF & ANR. ..... Respondents
Through Mr.Satish Kumar, Sr.SC. for R-1.
Mr.Gigi C.George, Adv. for R-2.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 18.08.2021 The petition has been heard by way of video conferencing. Mr.Satish Kumar, Advocate for respondent no. 1 prays for some time to obtain instructions.
List on 7th September, 2021.
Both the learned counsel for the parties are directed to file their short written submissions not exceeding three pages each within a week.
The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J AUGUST 18, 2021 RN Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:21.08.2021 00:52:09