Section 3(11)(iii) in The Plants, Fruits And Seeds (Regulation Of Import Into India) Order, 1989

[Cites 0, Cited by 0] [Section 3(11)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(11)(iii) in The Plants, Fruits And Seeds (Regulation Of Import Into India) Order, 1989

(iii)The Plant Protection Adviser may, after scrutiny of the application, and if satisfied of the purpose for which such consignment is being imported, issue special permit in Form G.

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Union of India - Subsection

Section 3(11)(iii) in The Plants, Fruits And Seeds (Regulation Of Import Into India) Order, 1989