Supreme Court - Daily Orders
Anju Kumari vs The State Of Bihar on 29 July, 2019
Bench: S.A. Bobde, B.R. Gavai
1
ITEM NO.24, 24.1-24.2 COURT NO.2 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.) No. 5594/2017
(Arising out of impugned final judgment and order dated
08-03-2017 in CRLM No. 10734/2017 passed by the High Court Of
Judicature At Patna)
ANJU KUMARI Petitioner(s)
VERSUS
THE STATE OF BIHAR & ANR. Respondent(s)
(IA No. 9468/2019 - EXEMPTION FROM FILING O.T., IA No.
61095/2017 - EXEMPTION FROM FILING O.T., IA No. 9465/2019 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(Crl) No. 5792/2017 (II-A)
(FOR EXEMPTION FROM FILING O.T. ON IA 60873/2017, IA No.
60873/2017 - EXEMPTION FROM FILING O.T.)
SLP(Crl) No. 5597/2017 (II-A)
(FOR EXEMPTION FROM FILING O.T. ON IA 61135/2017,
IA No. 61135/2017 - EXEMPTION FROM FILING O.T.)
Date : 29-07-2019 These matters were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Anuj Prakash, Adv.
Mr. Mukesh Kumar, Adv.
Ms. Aprana Trivedi, Adv.
Mr. Ashutosh, Adv.
Mr. Panshul Chandra, Adv.
Ms. Aditi Kumar, Adv.
Mrs. Swarupama Chaturvedi, AOR
For Respondent(s) Mr. Keshav Mohan, Adv.
Mr. Rishi K. Awasthi, Adv.
Signature Not Verified
Mr. prashant Kumar, Adv.
Ms. Piyush Kumar, Adv.
Digitally signed by
CHARANJEET KAUR
Date: 2019.07.29
16:51:40 IST
Reason: Mr. Santosh Kumar-I, AOR
Ms. Abha R. Sharma, AOR
2
Mr. Puneet Jain, Adv.
Ms. Christi Jain, Adv.
Mr. Harsh Jain, Adv.
Mr. Harshvardhan, Adv.
Mr. Neeraj Kumar, Adv.
Ms. Pratibha Jain, AOR
Ms. Malini Poduval, AOR
Ms. Babita Sant, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As requested, list the matters on 19.08.2019. In the meantime, reply affidavit may be filed.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR