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Supreme Court - Daily Orders

Anju Kumari vs The State Of Bihar on 29 July, 2019

Bench: S.A. Bobde, B.R. Gavai

                                                 1

                   ITEM NO.24, 24.1-24.2          COURT NO.2            SECTION II-A

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

                   Petition for Special Leave to Appeal (Crl.)    No.   5594/2017

                   (Arising out of impugned final judgment and order dated
                   08-03-2017 in CRLM No. 10734/2017 passed by the High Court Of
                   Judicature At Patna)

                   ANJU KUMARI                                          Petitioner(s)

                                                     VERSUS

                   THE STATE OF BIHAR & ANR.                            Respondent(s)

                   (IA No. 9468/2019 - EXEMPTION FROM FILING O.T., IA No.
                   61095/2017 - EXEMPTION FROM FILING O.T., IA No. 9465/2019 -
                   PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

                   WITH
                   SLP(Crl) No. 5792/2017 (II-A)
                   (FOR EXEMPTION FROM FILING O.T. ON IA 60873/2017, IA No.
                   60873/2017 - EXEMPTION FROM FILING O.T.)

                   SLP(Crl) No. 5597/2017 (II-A)
                   (FOR EXEMPTION FROM FILING O.T. ON IA 61135/2017,
                   IA No. 61135/2017 - EXEMPTION FROM FILING O.T.)

                   Date : 29-07-2019 These matters were called on
                                        for hearing today.
                   CORAM :
                            HON'BLE MR. JUSTICE S.A. BOBDE
                            HON'BLE MR. JUSTICE B.R. GAVAI

                   For Petitioner(s)   Mr. Anuj Prakash, Adv.
                                       Mr. Mukesh Kumar, Adv.
                                       Ms. Aprana Trivedi, Adv.
                                       Mr. Ashutosh, Adv.
                                       Mr. Panshul Chandra, Adv.
                                       Ms. Aditi Kumar, Adv.
                                       Mrs. Swarupama Chaturvedi, AOR

                   For Respondent(s)   Mr.   Keshav Mohan, Adv.
                                       Mr.   Rishi K. Awasthi, Adv.
Signature Not Verified
                                       Mr.   prashant Kumar, Adv.
                                       Ms.   Piyush Kumar, Adv.
Digitally signed by
CHARANJEET KAUR
Date: 2019.07.29
16:51:40 IST
Reason:                                Mr.   Santosh Kumar-I, AOR

                                       Ms. Abha R. Sharma, AOR
                          2



                Mr.   Puneet Jain, Adv.
                Ms.   Christi Jain, Adv.
                Mr.   Harsh Jain, Adv.
                Mr.   Harshvardhan, Adv.
                Mr.   Neeraj Kumar, Adv.
                Ms.   Pratibha Jain, AOR

               Ms. Malini Poduval, AOR
               Ms. Babita Sant, Adv.

UPON hearing the counsel the Court made the following
                      O R D E R

As requested, list the matters on 19.08.2019. In the meantime, reply affidavit may be filed.




[ CHARANJEET KAUR ]           [ INDU KUMARI POKHRIYAL ]
   A.R.-CUM-P.S.                   ASSTT. REGISTRAR