Gauhati High Court
New India Assurance Co. Ltd vs Daya Bala Roy And Ors . B on 25 September, 2023
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/3
GAHC010256592022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/2440/2023
NEW INDIA ASSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AT NEW ASSURANCE BUILDING 87
MAHATMA GANDHI ROAD
MUMBAI
AND OF THE REGIONAL OFFICES AT STAR CITY COMPLEX
5TH FLOOR
LACHIT NAGAR
GUWAHATI- 781005
NEAR HANUMAN MANDIR.
VERSUS
DAYA BALA ROY AND ORS . B
W/O LATE KANU MADHAB RAY
VILL.- NO-1
NOWAPARA
P.O.- NOWAPARA
P.S.- MANIKPUR
DIST.- BONGAIGAON
ASSAM
PIN- 783392.
2:MITUMONI RAY
D/O LATE KANU MADHAB RAY
VILL.- NO-1
NOWAPARA
P.O.- NOWAPARA
P.S.- MANIKPUR
DIST.- BONGAIGAON
Page No.# 2/3
ASSAM
PIN- 783392.
3:NILIMA CHOUDHURY
W/O ADAR CHANDRA RAY
VILL.- CHAPAGURI NO-1
P.O.- CHAPAGURI (SIMLAGURI)
P.S.- DHALIGAON
DIST.- CHIRANG B.T.A.D
PIN- 783380.
4:HITESH RAY
S/O LATE MRIGEN CHANDRA RAY
R/O DOLAOGAON PART- 1
P.O.- BONGAIGAON
PIN- 783388
P.S. AND DIST.- BONGAIGAON
ASSAM.
------------
Advocate for : MR. K K BHATTA
Advocate for : appearing for DAYA BALA ROY AND ORS . B
:: BEFORE ::
HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA
O R D E R
25.09.2023 Heard Mr. R. Goswami, learned counsel appearing for the applicant. Also heard Ms. U. Hazarika, learned counsel representing respondent nos.1 and 2.
Since the connected appeal has been admitted for hearing, the Page No.# 3/3 judgment and award dated 25.07.2022 passed by the MACT, Bongaigaon in MAC Case No.185/2017 shall remain stayed subject to deposit of 50% of the awarded amount in the Registry of this Court within next four weeks.
The I.A. stands disposed of.
JUDGE Comparing Assistant