Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 17 in Arunachal Pradesh Fire and Emergency Services Act, 1991 17. Training centres. - the Government may establish and maintain one or more training centres in the State for 'providing necessary training to the members of the force.
