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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(2)(c) in Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1975

(c)the distribution and allocation of work to estate officers and transfer of any proceeding pending before an estate officer to another estate officer;