Calcutta High Court
Universal Cables Limited vs Arvind Kumar Newar And Ors on 24 February, 2022
Author: T.S. Sivagnanam
Bench: T.S. Sivagnanam, Sabyasachi Bhattacharyya
OD - 1 to 32
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
APO/89/2020
WITH TS/6/2004
IA NO: GA/1/2020
UNIVERSAL CABLES LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/11/2020
UNIVERSAL CABLES LIMITED
VS
ARVIND KUMAR NEWAR AND ANR.
WITH
OCO/20/2020
UNIVERSAL CABLES LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/3/2020
UNIVERSAL CABLES LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
APO/90/2020
WITH TS/6/2004
IA NO: GA/1/2020
BIRLA CABLE LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/12/2020
BIRLA CABLE LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/21/2020
BIRLA CABLE LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/4/2020
BIRLA CABLE LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
APO/91/2020
WITH TS/6/2004
IA NO: GA/1/2020, GA/2/2021
VINDHYA TELELINKS LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/13/2020
VINDHYA TELELINKS LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/22/2020
VINDHYA TELELINKS LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
3
OCO/5/2020
VINDHYA TELELINKS LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
APO/92/2020
WITH TS/6/2004
IA NO: GA/1/2020, GA/2/2020, GA/3/2020,
GA/4/2021, GA/5/2021
HARSH VARDHAN LODHA
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/14/2020
HARSH VARDHAN LODHA
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/23/2020
HARSH VARDHAN LODHA
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/6/2020
HARSH VARDHAN LODHA
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
APO/94/2020
WITH TS/6/2004
IA NO: GA/1/2020
MEENAKSHI PERIWAL
VS
ARVIND KUMAR NEWAR AND ORS.
4
WITH
OCO/15/2020
MEENAKSHI PERIWAL
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/24/2020
MEENAKSHI PERIWAL
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/7/2020
MEENAKSHI PERIWAL
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
APO/95/2020
WITH TS/6/2004
IA NO: GA/1/2020
BIRLA CORPORATION LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/16/2020
BIRLA CORPORATION LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/25/2020
BIRLA CORPORATION LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
5
WITH
OCO/8/2020
BIRLA CORPORATION LIMITED
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
APO/96/2020
WITH TS/6/2004
IA NO: GA/1/2020
SHREYAS MEDICAL SOCIETY
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/17/2020
SHREYAS MEDICAL SOCIETY
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/27/2020
SHREYAS MEDICAL SOCIETY
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/9/2020
SHREYAS MEDICAL SOCIETY
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
APO/98/2020
WITH TS/6/2004
IA NO: GA/1/2020
ADITYA VIKRAM LODHA
VS
ARVIND KUMAR NEWAR AND ORS.
6
WITH
OCO/10/2020
ADITYA VIKRAM LODHA
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/18/2020
ADITYA VIKRAM LODHA
VS
ARVIND KUMAR NEWAR AND ORS.
WITH
OCO/26/2020
ADITYA VIKRAM LODHA
VS
ARVIND KUMAR NEWAR AND ORS.
BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM
A N D THE HON'BLE JUSTICE SABYASACHI BHATTACHARYYA Date: 24th February, 2022 Appearance :
Mr. Joy Saha, Sr. Adv.
Mr. Yash Vardhan Deora, Adv. Mr. S. K. Kapur, Sr. Adv.
Mr. Ratnanko Banerji, Sr. Adv. Mr. Surajit Nath Mitra, Sr. Adv.
Mr. D.N. Sharma, Adv.
Mr. V. Meharia, Adv.
Mr. Anuj Singh, Adv.
Mr. K. Chowdhury, Adv.
Mr. Pratik Mukhopadhyay, Adv. Ms. Vaibhavi Pandey, Adv.
Mr. Shyam Divan, Sr. Adv.
Mr. Ranjan Bachawat, Sr. Adv. Mr. Sayan Roy Chowdhury, Adv. Mr. Satyaki Mukherjee, Adv. Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv.
Ms. Ayusmita Sinha, Adv.
Mr. Shaunak Mitra, Adv.
Mr. Hirak Kumar Mitra, Sr. Adv.
Mr. D. Sen, Adv.
Mr. S. Ghosh, Adv.
Ms. Suchismita Chatterjee, Adv.
Mr. Malay K. Seal, Adv.
Mr. Darius Khambata, Adv.
Mr. Abhrajit Mitra, Sr. Adv. Mr. Abhratosh Majumdar, Sr. Adv.
Mr. Debanjan Mondal, Adv.
Mr. Sanjiv Kumar Trivedi, Adv.
Mr. Kunal Vajani, Adv.
Mr. Subhankar Nag, Adv.
Ms. Iram Hassan, Adv.
Mr. Deepan Sarkar, Adv.
Mr. Kunal Mimani, Adv.
Mr. Tushar Hathiramani, Adv. Mr. Sanket Sarawgi, Adv.
Ms. Mahima Cholera, Adv.
Mr. Anirban Ray, Adv.
Mr. Rajrshi Dutta, Adv.
Mr. Sankarsan Sarkar, Adv.
Mr. Shwetaank Nigam, Adv.
The Court : Reference may be made to the earlier orders passed by us and in particular the order dated 11th February, 2022. In terms of the said direction, copies of compilation have been exchanged between the parties.
Learned Advocate General Mr. S. N. Mookherjee, Mr. Ranjan Bachawat, Senior Advocate, Mr. Shyam Divan, learned Senior Advocate and Mr. Joy Saha and Mr. Kishore Dutta, Senior Advocates have made brief submissions on the scope of their respective pleas that they would be canvassing before this Court when the appeals will be heard.
We find that these appeals can be broadly classified into two groups; four appeals have been filed by the companies, they are APO Nos.89 of 2020, 90 of 2020, 91 of 2020 and 95 of 2020 and one by a society being APO No.96 of 2020. The other set of appeals are APO No.92 of 2020, 94 of 2020 and 98 of 2020 which have been filed by Mr. Harsh Vardhan Lodha, Ms. Meenakshi Periwal and Mr. Aditya Vikram Lodha. Cross objections have been filed in all these appeals.
After the preliminary submission made by Mr. Darius Khambata, learned counsel appearing for APO No.92 of 2020 where Mr. Harsh Vardhan Lodha is an appellant, has commenced his submission.
For continuation of such submission, list these matters on 1st March, 2022.
(T.S. SIVAGNANAM, J.) (SABYASACHI BHATTACHARYYA, J.) S.Das/A/s.