Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 25] [Section 2] [Entire Act] Union of India - Subsection Section 2(a) in The Employees' Provident Funds Scheme, 1952 (a)"Act" means the Employees' Provident [Funds and Family Pension Fund Act] [Substituted by G.S.R. 320, dated 16.2.1972 (w.e.f. 13.2.1971).], 1952 (19 of 1952);
