Section 104(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(d)all tanks and wells and all adjacent lands, buildings, materials and things connected therewith appertaining thereto within the Khand, not being private property and not being maintained or controlled by any Government or by a local authority other than the Antarim Zila Parishad.
