Delhi High Court - Orders
Technip E And C Limited vs The Controller Of Patents And Designs & ... on 8 January, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C)-IPD 20/2023
TECHNIP E AND C LIMITED .....Petitioner
Through: Mr. Sanuj Das, Advocate.
versus
THE CONTROLLER OF PATENTS AND DESIGNS & ANR.
.....Respondents
Through: Mr. R. Venkat Prabhat, SPC with Ms.
Kamna Behrani, Mr. Ansh Kalra and
Mr. Neeraj Raj, Advocates.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 08.01.2026
1. Mr. Sanuj Das, learned counsel appearing on behalf of the petitioner, submits that the arguing counsel is under the weather and will not be able to assist the Court today. There is no objection on behalf of the respondent.
2. Accordingly, list on 23.04.2026.
TUSHAR RAO GEDELA, J JANUARY 8, 2026 yrj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/01/2026 at 20:42:34