Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

Niranjan Singh Through Lrs. Nanakpal ... vs Gurpal Singh @ Pal Singh & Ors on 25 January, 2016

            114

            CM No.15412-C of 2015 in
            RSA No.4358 of 2015 (O&M)

            NIRANJAN SINGH (SINCE DECEASED) THROUGH LRs
            VS.
            GURPAL SINGH @ PAL SINGH AND OTHERS


            Present:               None for the applicants-appellants.



                                   No ground for fixing an early actual date for hearing of the

            appeal is made out.

                                   The application stands dismissed.


            January 25, 2016                                (AUGUSTINE GEORGE MASIH)
            Puneet                                                  JUDGE




PUNEET SACHDEVA
2016.01.27

10:19 I attest to the authenticity and accuracy of this document