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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(2) in Regulations of the Tamil Nadu Agricultural University

(2)The candidates for degrees shall submit to the Registrar their applications for admission to the convocation on or before the last date prescribed. The form of application and the fee payable for admission to convocation, either in person or in absentia, shall be as prescribed. No person shall be admitted to a convocation who has not, thus, sent his application to the Registrar.