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Supreme Court - Daily Orders

Ganv Bhavancho Ekvott vs South Western Railway on 31 May, 2023

Bench: Bela M. Trivedi, Prashant Kumar Mishra

     ITEM NO.1                                 COURT NO.4                      SECTION IX

                                   S U P R E M E C O U R T O F              I N D I A
                                           RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CIVIL) Diary No.18197/2023

     (Arising out of impugned final judgment and order dated 03-08-2022
     in PILWP No.15/2021 passed by the High Court of Judicature at
     Bombay at Goa)


     GANV BHAVANCHO EKVOTT & ORS.                                                Petitioner(s)

                                                          VERSUS

     SOUTH WESTERN RAILWAY & ORS.                                                Respondent(s)

     (With I.R. and IA No.109756/2023-CONDONATION OF DELAY IN FILING and
     IA No.109758/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.109757/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)


     Date : 31-05-2023 This petition was called on for hearing today.


     CORAM :
                                   HON'BLE MS. JUSTICE BELA M. TRIVEDI
                                   HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
                                                            [VACATION BENCH]


     For Petitioner(s)                   Mr. Abishek Jebaraj, Adv.
                                         Ms. Srishti Agnihotri, AOR

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                               O R D E R

1 List the Special Leave Petition in due course.

                            (CHETAN KUMAR)                                     (VIDYA NEGI)
Signature Not Verified       A.R.-cum-P.S.                                 Assistant Registrar
Digitally signed by
CHETAN KUMAR
Date: 2023.05.31
15:46:24 IST
Reason: