Supreme Court - Daily Orders
Ganv Bhavancho Ekvott vs South Western Railway on 31 May, 2023
Bench: Bela M. Trivedi, Prashant Kumar Mishra
ITEM NO.1 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.18197/2023
(Arising out of impugned final judgment and order dated 03-08-2022
in PILWP No.15/2021 passed by the High Court of Judicature at
Bombay at Goa)
GANV BHAVANCHO EKVOTT & ORS. Petitioner(s)
VERSUS
SOUTH WESTERN RAILWAY & ORS. Respondent(s)
(With I.R. and IA No.109756/2023-CONDONATION OF DELAY IN FILING and
IA No.109758/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.109757/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 31-05-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
[VACATION BENCH]
For Petitioner(s) Mr. Abishek Jebaraj, Adv.
Ms. Srishti Agnihotri, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 List the Special Leave Petition in due course.
(CHETAN KUMAR) (VIDYA NEGI) Signature Not Verified A.R.-cum-P.S. Assistant Registrar Digitally signed by CHETAN KUMAR Date: 2023.05.31 15:46:24 IST Reason: