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Union of India - Section

Section 5 in The Cash Transfer of Food Subsidy Rules, 2015

5. Computation of food subsidy.

- The amount of food subsidy payable to a entitled household shall be computed by multiplying entitled quantity of foodgrains with difference between 1.25 times applicable Minimum Support Price (derived Minimum Support Price in the case of rice) and the Central Issue Prices, or as may be revised from time to time, by the Central Government.