Supreme Court - Daily Orders
Public Interest Foundation vs Union Of India on 21 August, 2018
Bench: Chief Justice, Rohinton Fali Nariman, A.M. Khanwilkar, D.Y. Chandrachud, Indu Malhotra
ITEM NO.501 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).536/2011
PUBLIC INTEREST FOUNDATION & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
WITH
[ITEM NO.501.1 - Crl.A. Nos.1714-1715/2007 (II)];
[ITEM NO.501.2 - W.P.(Crl.) No.208/2011 (PIL-W)]; and
[ITEM NO.501.3 - W.P.(C) No.800/2015 (PIL-W)]
Date : 21-08-2018 These petitions/appeal were called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MS. JUSTICE INDU MALHOTRA
Mr. Sidharth Luthra, Sr. Adv. [A.C.]
Mr. Anoopam N. Prasad, Adv.
Ms. Mehaak Jaggi, Adv.
For Petitioner(s) Mr. Dinesh Dwivedi, Sr. Adv.
WP(C)-536/11 Mr. K.K. Mohan, Adv. [AOR]
Mr. Ashish Mohan, Adv.
Mr. Krishnam Mishra, Adv.
Mr. Yasharth Kant, Adv.
Mr. Nishant Singh, Adv.
Crl.A.-1714-15/07 Ms. Aishwarya Bhati, AAG
Mr. Shashank Shekhar Singh, Adv. [AOR]
WP(Crl.)-208/11 Dr. Manish Singhvi, Adv.
for
M/s. AP & J Chambers, Advs. [AOR]
WP(C)-800/15 Mr. Krishnan Venugopal, Sr. Adv.
Signature Not Verified
Mr. Uday Rathore, Adv.
Digitally signed by
SUBHASH CHANDER
Date: 2018.08.21 Mr. Prashant Kr. Umrao, Adv.
17:27:55 IST
Reason:
Mr. Vikram Gulati, Adv.
for
Mr. R. D. Upadhyay, Adv. [AOR]
WP(C)No.536/11 etc. ... (contd.)
- 2 -
For Respondent(s) Mr. K.K. Venugopal, Attorney General for India
Mr. R. Balasubramanian, Adv.
Mr. Rohit Bhatt, Adv.
Mr. Prabhas Bajaj, Adv.
Ms. Kanika Saran, Adv.
Ms. Aarti Sharma, Adv.
for
Mr. B. Krishna Prasad, Adv. [AOR]
Mr. Abhay Kumar, Adv. [AOR]
Mr. Mohit D. Ram, Adv. [AOR]
Ms. Monisha Handa, Adv.
Mr. Amit Sharma, Adv.
Mr. Vishwa Pal Singh, Adv. [AOR]
Mr. V.N. Raghupathy, Adv. [AOR]
Govt. of Puducherry Mr. V.G. Pragasam, Adv. [AOR]
Mr. S. Prabu Ramasubramanian, Adv.
Mr. S. Manuraj, Adv.
Jharkhand Mr. Tapesh Kumar Singh, Adv. [AOR]
Mr. Mohd. Waquas, Adv.
Mr. Aditya Pratap Singh, Adv.
State of Assam Mr. Shuvodeep Roy, Adv. [AOR]
Mr. Sayooj Mohandas, Adv.
State of Tripura Mr. Shuvodeep Roy, Adv. [AOR]
Mr. Rituraj Biswas, Adv.
Mr. Prabhoo Dayal Tiwari, Adv.
Ms. Shashi Kiran, Adv. [AOR]
Mr. Saurabh Mishra, Adv. [AOR]
Telangana State Mr. Mrityunjai Singh, Adv.
for
Mr. S. Udaya Kumar Sagar, Adv. [AOR]
Rajasthan Mr. S.S. Shamshery, AAG
Mr. Amit Sharma, Adv.
Mr. Sandeep Singh, Adv.
Mr. Ankit Raj, Adv.
Ms. Nidhi Jaswal, Adv.
Ms. Indira Bhakar, Adv.
for
Ms. Ruchi Kohli, Adv. [AOR]
WP(C)No.536/11 etc. ... (contd.)
- 3 -
Mr. Ravi Prakash Mehrotra, Adv. [AOR]
Mr. Ranjan Mukherjee, Adv. [AOR]
Mr. Ramesh Babu M. R., Adv. [AOR]
Ms. Pragati Neekhra, Adv. [AOR]
Mr. Parijat Sinha, Adv. [AOR]
Mr. Nishant Ramakantrao Katneshwarkar,Adv.[AOR]
Mr. M. Yogesh Kanna, Adv. [AOR]
Mr. M.R. Shamshad, Adv. [AOR]
Mr. Kuldip Singh, Adv. [AOR]
Mr. Krishnayan Sen, Adv. [AOR]
Uttarakhand Mr. Jatinder Kumar Bhatia, Adv. [AOR]
Mr. Ashutosh Kumar Sharma, Adv.
Ms. Hemantika Wahi, Adv. [AOR]
Mr. Guntur Prabhakar, Adv. [AOR]
Ms. Prerna Singh, Adv.
State of Bihar Mr. Manish Kumar, Adv.
for
Mr. Gopal Singh, Adv. [AOR]
A&N Admn. Mr. K.V. Jagdishavaran, Adv.
Ms. G. Indira, Adv. [AOR]
Mr. Dinesh Kumar Garg, Adv. [AOR]
Mr. D.S. Mahra, Adv. [AOR]
Mr. Ashok Mathur, Adv. [AOR]
State of Sikkim Mr. A. Mariarputham, Adv. Gen.
Ms. Aruna Mathur, Adv.
Mr. Avneesh Arputham, Adv.
Ms. Anuradha Arputham, Adv.
Ms. Geetanjali, Adv.
for
M/s. Arputham Aruna And Co., Advs. [AOR]
Mr. Arjun Garg, Adv. [AOR]
WP(C)No.536/11 etc. ... (contd.)
- 4 -
Mr. Ardhendumauli Kumar Prasad, Adv. [AOR]
Mr. Anuvrat Sharma, Adv. [AOR]
Mr. Aniruddha P. Mayee, Adv. [AOR]
Mr. Adarsh Upadhyay, Adv. [AOR]
Mr. Abhisth Kumar, Adv. [AOR]
Mr. Abhishek Chaudhary, Adv. [AOR]
State of Goa Mr. Pratap Venugopal, Adv.
Mr. Santosh Rebello, Adv.
Ms. Niharika, Adv.
for
M/s. K.J. John And Co., Advs. [AOR]
Mr. Shibashish Misra, Adv. [AOR]
Mr. Chandan Kumar Mandal, Adv.
Ms. Jaspreet Gogia, Adv. [AOR]
Ms. Tulika Prakash, Adv. [AOR]
Chhattisgarh Mr. Atul Jha, Adv.
Mr. Sandeep Jha, Adv.
Mr. Dharmendra Kumar Sinha, Adv. [AOR]
State of Kerala Mr. C. K. Sasi, Adv. [AOR]
Ms. Nayantara Roy, Adv.
Mr. Mukesh Kumar Maroria, Adv. [AOR]
Mr. Avijit Bhattacharjee, Adv. [AOR]
State of M.P. Ms. Swarupama Chaturvedi, Adv. [AOR]
Mr. B.N. Dubey, Adv.
Ms. Vaishali Verma, Adv.
Ms. Madhvi Kumar Sawant, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. S.K. Rajora, Adv.
for
Mr. Milind Kumar, Adv. [AOR]
M/s. Corporate Law Group, Advs. [AOR]
Mr. M. Shoeb Alam, Adv. [AOR]
WP(C)No.536/11 etc. ... (contd.)
- 5 -
Nagaland Ms. K. Enatoli Sema, Adv. [AOR]
Mr. Amit Kumar Singh, Adv.
Mr. Z.H. Isaac Haiding, Adv.
Ms. Nandini Singla, Adv.
Mr. Balaji Srinivasan, Adv. [AOR]
Mr. Anil Shrivastav, Adv. [AOR]
Mr. M.S. Dadia, Adv.
Mr. Sudarshan Singh Rawat, Adv. [AOR]
State of W.B. Mr. Suhaan Mukerji, Adv.
Mr. Harsh Hiroo Gursahani, Adv.
Ms. Astha Sharma, Adv.
Mr. Abhishek Manchanda, Adv.
Ms. Kajal Dalal, Adv.
for
M/s. PLR Chambers & Co., Advs. [AOR]
State of Manipur Mr. Leishangthem Roshmani Kh., Adv. [AOR]
Ms. Maibam Babina, Adv.
For Applicant (s) Mr. James P. Thomas, Adv. [AOR]
Mr. Prashanto Chandra Sen, Sr. Adv.
Mr. P.S. Sudheer, Adv. [AOR]
Mr. Rishi Maheshwari, Adv.
Mr. Sarvesh Mishra, Adv.
Mr. Gopal Sankaranarayanan, Adv.
Mr. A.K. Upadhyay, Adv.
Ms. Shrey Patnaik, Adv.
Ms. Aishwarya Kane, Adv.
for
Dr. Ashutosh Garg, Adv. [AOR]
Mr. Ashwani Kumar Dubey, Adv. [AOR]
Mr. Balaji Srinivasan, Adv. [AOR]
UPON hearing the counsel the Court made the following
O R D E R
Hearing resumed.
Put up for further hearing on Tuesday, the 28.08.2018.
(Subhash Chander) (H.S. Parasher) AR-cum-PS Assistant Registrar