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Supreme Court - Daily Orders

Public Interest Foundation vs Union Of India on 21 August, 2018

Bench: Chief Justice, Rohinton Fali Nariman, A.M. Khanwilkar, D.Y. Chandrachud, Indu Malhotra

     ITEM NO.501                             COURT NO.1                  SECTION PIL-W

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                No(s).536/2011

     PUBLIC INTEREST FOUNDATION                 & ORS.                   Petitioner(s)

                                                    VERSUS

     UNION OF INDIA             & ANR.                                   Respondent(s)


     WITH
     [ITEM NO.501.1 - Crl.A. Nos.1714-1715/2007 (II)];
     [ITEM NO.501.2 - W.P.(Crl.) No.208/2011 (PIL-W)]; and
     [ITEM NO.501.3 - W.P.(C) No.800/2015 (PIL-W)]

     Date : 21-08-2018 These petitions/appeal were called on for hearing
                       today.

     CORAM :
                         HON'BLE   THE   CHIEF JUSTICE
                         HON'BLE   MR.   JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE   MR.   JUSTICE A.M. KHANWILKAR
                         HON'BLE   DR.   JUSTICE D.Y. CHANDRACHUD
                         HON'BLE   MS.   JUSTICE INDU MALHOTRA

                                     Mr. Sidharth Luthra, Sr. Adv. [A.C.]
                                     Mr. Anoopam N. Prasad, Adv.
                                     Ms. Mehaak Jaggi, Adv.

     For Petitioner(s)               Mr.   Dinesh Dwivedi, Sr. Adv.
     WP(C)-536/11                    Mr.   K.K. Mohan, Adv. [AOR]
                                     Mr.   Ashish Mohan, Adv.
                                     Mr.   Krishnam Mishra, Adv.
                                     Mr.   Yasharth Kant, Adv.
                                     Mr.   Nishant Singh, Adv.

     Crl.A.-1714-15/07               Ms. Aishwarya Bhati, AAG
                                     Mr. Shashank Shekhar Singh, Adv. [AOR]

     WP(Crl.)-208/11                 Dr. Manish Singhvi, Adv.
                                     for
                                     M/s. AP & J Chambers, Advs. [AOR]

     WP(C)-800/15                    Mr.   Krishnan Venugopal, Sr. Adv.
Signature Not Verified
                                     Mr.   Uday Rathore, Adv.
Digitally signed by
SUBHASH CHANDER
Date: 2018.08.21                     Mr.   Prashant Kr. Umrao, Adv.
17:27:55 IST
Reason:
                                     Mr.   Vikram Gulati, Adv.
                                     for
                                     Mr.   R. D. Upadhyay, Adv. [AOR]
WP(C)No.536/11 etc. ... (contd.)


                                                - 2 -

      For Respondent(s)            Mr.   K.K. Venugopal, Attorney General for India
                                   Mr.   R. Balasubramanian, Adv.
                                   Mr.   Rohit Bhatt, Adv.
                                   Mr.   Prabhas Bajaj, Adv.
                                   Ms.   Kanika Saran, Adv.
                                   Ms.   Aarti Sharma, Adv.
                                   for
                                   Mr.   B. Krishna Prasad, Adv. [AOR]

                                   Mr. Abhay Kumar, Adv. [AOR]

                                   Mr. Mohit D. Ram, Adv. [AOR]
                                   Ms. Monisha Handa, Adv.
                                   Mr. Amit Sharma, Adv.

                                   Mr. Vishwa Pal Singh, Adv. [AOR]

                                   Mr. V.N. Raghupathy, Adv. [AOR]

      Govt. of Puducherry Mr. V.G. Pragasam, Adv. [AOR]
                          Mr. S. Prabu Ramasubramanian, Adv.
                          Mr. S. Manuraj, Adv.

      Jharkhand                    Mr. Tapesh Kumar Singh, Adv. [AOR]
                                   Mr. Mohd. Waquas, Adv.
                                   Mr. Aditya Pratap Singh, Adv.

      State of Assam               Mr. Shuvodeep Roy, Adv. [AOR]
                                   Mr. Sayooj Mohandas, Adv.

      State of Tripura             Mr. Shuvodeep Roy, Adv. [AOR]
                                   Mr. Rituraj Biswas, Adv.

                                   Mr. Prabhoo Dayal Tiwari, Adv.
                                   Ms. Shashi Kiran, Adv. [AOR]

                                   Mr. Saurabh Mishra, Adv. [AOR]

      Telangana State              Mr. Mrityunjai Singh, Adv.
                                   for
                                   Mr. S. Udaya Kumar Sagar, Adv. [AOR]

      Rajasthan                    Mr.   S.S. Shamshery, AAG
                                   Mr.   Amit Sharma, Adv.
                                   Mr.   Sandeep Singh, Adv.
                                   Mr.   Ankit Raj, Adv.
                                   Ms.   Nidhi Jaswal, Adv.
                                   Ms.   Indira Bhakar, Adv.
                                   for
                                   Ms.   Ruchi Kohli, Adv. [AOR]
WP(C)No.536/11 etc. ... (contd.)


                                              - 3 -

                                   Mr. Ravi Prakash Mehrotra, Adv. [AOR]

                                   Mr. Ranjan Mukherjee, Adv. [AOR]

                                   Mr. Ramesh Babu M. R., Adv. [AOR]

                                   Ms. Pragati Neekhra, Adv. [AOR]

                                   Mr. Parijat Sinha, Adv. [AOR]

                                   Mr. Nishant Ramakantrao Katneshwarkar,Adv.[AOR]

                                   Mr. M. Yogesh Kanna, Adv. [AOR]

                                   Mr. M.R. Shamshad, Adv. [AOR]

                                   Mr. Kuldip Singh, Adv. [AOR]

                                   Mr. Krishnayan Sen, Adv. [AOR]

      Uttarakhand                  Mr. Jatinder Kumar Bhatia, Adv. [AOR]
                                   Mr. Ashutosh Kumar Sharma, Adv.

                                   Ms. Hemantika Wahi, Adv. [AOR]

                                   Mr. Guntur Prabhakar, Adv. [AOR]
                                   Ms. Prerna Singh, Adv.

      State of Bihar               Mr. Manish Kumar, Adv.
                                   for
                                   Mr. Gopal Singh, Adv. [AOR]

      A&N Admn.                    Mr. K.V. Jagdishavaran, Adv.
                                   Ms. G. Indira, Adv. [AOR]

                                   Mr. Dinesh Kumar Garg, Adv. [AOR]

                                   Mr. D.S. Mahra, Adv. [AOR]

                                   Mr. Ashok Mathur, Adv. [AOR]

      State of Sikkim              Mr. A. Mariarputham, Adv. Gen.
                                   Ms. Aruna Mathur, Adv.
                                   Mr. Avneesh Arputham, Adv.
                                   Ms. Anuradha Arputham, Adv.
                                   Ms. Geetanjali, Adv.
                                   for
                                   M/s. Arputham Aruna And Co., Advs. [AOR]

                                   Mr. Arjun Garg, Adv. [AOR]
WP(C)No.536/11 etc. ... (contd.)


                                                - 4 -

                                   Mr. Ardhendumauli Kumar Prasad, Adv. [AOR]

                                   Mr. Anuvrat Sharma, Adv. [AOR]

                                   Mr. Aniruddha P. Mayee, Adv. [AOR]

                                   Mr. Adarsh Upadhyay, Adv. [AOR]
                                   Mr. Abhisth Kumar, Adv. [AOR]

                                   Mr. Abhishek Chaudhary, Adv. [AOR]

      State of Goa                 Mr. Pratap Venugopal, Adv.
                                   Mr. Santosh Rebello, Adv.
                                   Ms. Niharika, Adv.
                                   for
                                   M/s. K.J. John And Co., Advs. [AOR]

                                   Mr. Shibashish Misra, Adv. [AOR]
                                   Mr. Chandan Kumar Mandal, Adv.

                                   Ms. Jaspreet Gogia, Adv. [AOR]

                                   Ms. Tulika Prakash, Adv. [AOR]

      Chhattisgarh                 Mr. Atul Jha, Adv.
                                   Mr. Sandeep Jha, Adv.
                                   Mr. Dharmendra Kumar Sinha, Adv. [AOR]

      State of Kerala              Mr. C. K. Sasi, Adv. [AOR]
                                   Ms. Nayantara Roy, Adv.

                                   Mr. Mukesh Kumar Maroria, Adv. [AOR]

                                   Mr. Avijit Bhattacharjee, Adv. [AOR]

      State of M.P.                Ms. Swarupama Chaturvedi, Adv. [AOR]
                                   Mr. B.N. Dubey, Adv.
                                   Ms. Vaishali Verma, Adv.

                                   Ms.   Madhvi Kumar Sawant, Adv.
                                   Mr.   Hitesh Kumar Sharma, Adv.
                                   Mr.   S.K. Rajora, Adv.
                                   for
                                   Mr.   Milind Kumar, Adv. [AOR]

                                   M/s.    Corporate Law Group, Advs. [AOR]

                                   Mr. M. Shoeb Alam, Adv. [AOR]
WP(C)No.536/11 etc. ... (contd.)
                                                - 5 -

      Nagaland                     Ms.   K. Enatoli Sema, Adv. [AOR]
                                   Mr.   Amit Kumar Singh, Adv.
                                   Mr.   Z.H. Isaac Haiding, Adv.
                                   Ms.   Nandini Singla, Adv.

                                   Mr. Balaji Srinivasan, Adv. [AOR]

                                   Mr. Anil Shrivastav, Adv. [AOR]

                                   Mr. M.S. Dadia, Adv.
                                   Mr. Sudarshan Singh Rawat, Adv. [AOR]

      State of W.B.                Mr. Suhaan Mukerji, Adv.
                                   Mr. Harsh Hiroo Gursahani, Adv.
                                   Ms. Astha Sharma, Adv.
                                   Mr. Abhishek Manchanda, Adv.
                                   Ms. Kajal Dalal, Adv.
                                   for
                                   M/s. PLR Chambers & Co., Advs. [AOR]

      State of Manipur             Mr. Leishangthem Roshmani Kh., Adv. [AOR]
                                   Ms. Maibam Babina, Adv.

      For Applicant (s)            Mr. James P. Thomas, Adv. [AOR]

                                   Mr.   Prashanto Chandra Sen, Sr. Adv.
                                   Mr.   P.S. Sudheer, Adv. [AOR]
                                   Mr.   Rishi Maheshwari, Adv.
                                   Mr.   Sarvesh Mishra, Adv.

                                   Mr.   Gopal Sankaranarayanan, Adv.
                                   Mr.   A.K. Upadhyay, Adv.
                                   Ms.   Shrey Patnaik, Adv.
                                   Ms.   Aishwarya Kane, Adv.
                                   for
                                   Dr.   Ashutosh Garg, Adv. [AOR]

                                   Mr. Ashwani Kumar Dubey, Adv. [AOR]

                                   Mr. Balaji Srinivasan, Adv. [AOR]

                     UPON hearing the counsel the Court made the following
                                        O R D E R

Hearing resumed.

Put up for further hearing on Tuesday, the 28.08.2018.

(Subhash Chander) (H.S. Parasher) AR-cum-PS Assistant Registrar