Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Mizoram - Subsection Section 2(8) in Mizoram (Land Revenue) Act, 2013 (8)"benami transaction" : or "transaction in benami" means any transaction defined as such in the Benami Transaction (Prohibition) Act, 1988 (Central Act no. 45 of 1988);
