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[Cites 0, Cited by 0] [Section 545] [Entire Act]

Bengal Presidency - Subsection

Section 545(k) in Police Regulations, Bengal , 1943

(k)Column 29 should include all persons convicted of a cognizable offence including those dealt with under section 562 of the Code of Criminal Procedure, those convicted under a non-cognizable section being shown under a spare column for "otherwise disposed of'. Columns 28, 29 and 30 are meant for persons concerned in true cases only.