Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(a) in The Insecticides Rules, 1971 (a)[ "Act" means the Insecticides Act, 1968 (46 of 1968); [ Substituted by G.S.R. 548(E), dated 12.9.2006, for Cls. (a) to (s) (w.e.f. 12.9.2006).]
