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[Cites 1, Cited by 2]

Madhya Pradesh High Court

Sindhpal Singh vs The State Of Madhya Pradesh on 22 May, 2018

THE HIGH COURT OF MADHYA PRADESH CRA-2569-2008 (SINDHPAL SINGH Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 22-05-2018 Shri C.S.Parmar, learned counsel for appellant. Shri Sudeep Deb, learned G.A., for State. Upon request of learned counsel for appellant, list this case after vacation.

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                          (ATUL SREEDHARAN)                                      (J.P.GUPTA)
                                 V.JUDGE
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Digitally signed by
SANTOSH P MATHEWS
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Date: 2018.05.22
15:51:03 +05'30'
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