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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 102(2)(a) in Jammu and Kashmir Co-Operative Societies Act, 1989

(a)by the Board, the provisions of this Chapter and any rules made in this behalf shall apply in respect thereto as if all references to the Agriculture and Rural Development Bank and to its committee in the said provisions were references to the State Agriculture and Rural Development Bank and the Board, respectively;