Section 7(1) in Karnataka Professional Educational Institutions (Regulation of Admission and Determination of Fee) Act, 2006
(1)The Fee Regulatory Committee shall determine the fee or fees to be charged by a private aided or unaided professional educational institution affiliated to an University taking into consideration the factors, such as,-(a)the location of the professional educational institution;(b)the nature of professional course;(c)the available infrastructure;(d)the expenditure on administration and maintenance;(e)a reasonable surplus required for the growth and development of the institution(f)any other factors as the Committee may deem fit.
