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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 13(5) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(5)The Pro-Vice-Chancellor shall assist the Vice-Chancellor in such matters as are assigned to him by the Vice-Chancellor from time to time and shall exercise such powers and perform such functions as may be delegated to him by the Vice-Chancellor.