Delhi High Court - Orders
Union Of India vs Smt. Kanwaljit Deol And Anr on 9 May, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~19 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
19
+ W.P.(C) 7169/2018 & CM Appls. 27334/2018, 1310/2019
UNION OF INDIA ..... Petitioner
Through: Mr. Rakesh Kumar, CGSC with Mr.
Sunil, Advocate for UOI.
versus
SMT. KANWALJIT DEOL AND ANR. ..... Respondents
Through: None.
20
+ W.P.(C) 8466/2019 & CM APPL. 34918/2019
UNION OF INDIA ..... Petitioner
Through: Ms. Nidhi Raman, CGSC with Ms.
Zubin Singh and Mr. Mayank
Sansnanwal, Advocates.
versus
VIMAL MEHRA ..... Respondent
Through: Mr. Rajat Mathur and Mr. Udbhav
Sinha, Advocates.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 09.05.2023 It is already 16:30 hrs. Renotify on November 08, 2023.
V. KAMESWAR RAO, J.
ANOOP KUMAR MENDIRATTA, J. MAY 9, 2023/akc Signature Not Verified Digitally Signed By:DINESH CHANDRA Signing Date:13.05.2023 14:54:22