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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(8) in Companies (Registered Valuers and Valuation) Rules, 2017

(8)After considering the explanation, if any, given by the applicant under sub- rule (7), the authority shall either -
(a)accept the application and grant the certificate of recognition; or
(b)reject the application by an order, giving reasons thereof.