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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(3) in Rajasthan Police Subordinate Service Rules, 1989

(3)Constitution of Selection Boards:-
(a) For promotion to the post of Head Constables:-  
  (i) Dy. IG of Police Chairman
  (ii) Supdt. of Police/Commandant of the District/Unit concerned. Member
  (iii) One Addl. SP. outside the Range concerned to be nominated byDGP. Member
(b) For the promotion to the post of A.S.I.-  
  (i) Dy. IG of Police, Range/Unit or an officer or equivalent rank. Chairman
  (ii) Supdt. of Police/Commandant of the District/Unit Concerned. Member
  (iii) One SP./Commandant from outside the Range to be nominated byDGP. Member
(c) For promotion to the post of Sub-Inspectors/PlatoonCommanders:-  
  (i) Inspector General of Police Chairman
  (ii) Dy. Inspector General of Police. Member
  (iii) One Supdt. of Police/Commandant Member-Secretary
(d) For promotion to the post of Inspectors/CompanyCommanders:-  
  (i) Inspector General of Police Chairman
  (ii) Two Dy. Inspectors General of Police Members
  (iii) One Supdt. of Police/Commandant. Member-Secretary
(e) For promotion to the post of Head Constables and Asstt.Sub-Inspectors Police-Tele-Communications:-  
  (i) Dy. Inspector General of Police Chairman
  (ii) Director, Police Tele-communications. Member
  (iii) One Technical expert Member
  (iv) One Supdt. of Police Member-Secretary:
Provided that in case when Dy. IGP is holding the charge ofDirector, Police Tele-communications he shall be the Chairman ofthe Board.
(f) For promotion to the rank of Inspectors/Sub -Inspectors/Supervisors and Sub-Inspectors of POlice Tele-communications:-  
  (i) Inspector General of Police Chairman
  (ii) Dy. Inspector General of Police Member
  (iii) One Technical Expert Member
  (iv) Director, Police Tele-communications Member-Secretary
Note.- All Boards shall be constituted by the Director General- cum-Inspector General of Police.