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[Section 27]
[Entire Act]
State of Rajasthan - Subsection
Section 27(3) in Rajasthan Police Subordinate Service Rules, 1989
| (a) For promotion to the post of Head Constables:- | |||
| (i) | Dy. IG of Police | Chairman | |
| (ii) | Supdt. of Police/Commandant of the District/Unit concerned. | Member | |
| (iii) | One Addl. SP. outside the Range concerned to be nominated byDGP. | Member | |
| (b) For the promotion to the post of A.S.I.- | |||
| (i) | Dy. IG of Police, Range/Unit or an officer or equivalent rank. | Chairman | |
| (ii) | Supdt. of Police/Commandant of the District/Unit Concerned. | Member | |
| (iii) | One SP./Commandant from outside the Range to be nominated byDGP. | Member | |
| (c) For promotion to the post of Sub-Inspectors/PlatoonCommanders:- | |||
| (i) | Inspector General of Police | Chairman | |
| (ii) | Dy. Inspector General of Police. | Member | |
| (iii) | One Supdt. of Police/Commandant | Member-Secretary | |
| (d) For promotion to the post of Inspectors/CompanyCommanders:- | |||
| (i) | Inspector General of Police | Chairman | |
| (ii) | Two Dy. Inspectors General of Police | Members | |
| (iii) | One Supdt. of Police/Commandant. | Member-Secretary | |
| (e) For promotion to the post of Head Constables and Asstt.Sub-Inspectors Police-Tele-Communications:- | |||
| (i) | Dy. Inspector General of Police | Chairman | |
| (ii) | Director, Police Tele-communications. | Member | |
| (iii) | One Technical expert | Member | |
| (iv) | One Supdt. of Police | Member-Secretary: | |
| Provided that in case when Dy. IGP is holding the charge ofDirector, Police Tele-communications he shall be the Chairman ofthe Board. | |||
| (f) For promotion to the rank of Inspectors/Sub -Inspectors/Supervisors and Sub-Inspectors of POlice Tele-communications:- | |||
| (i) | Inspector General of Police | Chairman | |
| (ii) | Dy. Inspector General of Police | Member | |
| (iii) | One Technical Expert | Member | |
| (iv) | Director, Police Tele-communications | Member-Secretary |