Section 37(6) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
(6)The term of the sub-committee shall be one year from the date of its constitution:Provided that the sub-committee shall continue in office until a new committee is constituted:Provided further that in no case the sub-committee shall continue beyond a period of two years from the date of its original constitution.
