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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)such name is not containing the word "Hospital" or any of its variation unless that clinical establishment is having 30 (thirty) or more beds and having separate earmarked facilities or department for providing emergency medical services round the clock;