Section 44 in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017
44. Statements of accounts to be furnished.
- The licensee shall furnish on requisition any statement of accounts, statistics or any other particulars to the licensing authority or to any other officer of the Prohibition & Excise Department not below the rank of a Prohibition & Excise Sub Inspector.
