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Supreme Court - Daily Orders

Larsen And Toubro Ltd. vs Puri Construction Pvt. Ltd. on 20 September, 2023

Bench: Abhay S. Oka, Pankaj Mithal

                                                 1


     ITEM NO.118                          COURT NO.11                   SECTION XIV-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                              Civil Appeal   No(s).   2575-2578/2016

     LARSEN AND TOUBRO LTD.                                            Appellant(s)

                                                VERSUS

     PURI CONSTRUCTION PVT. LTD. & ORS.                                Respondent(s)

     (IA No. 17/2015 - DISPENSING WITH SERVICE OF NOTICE)

     WITH
     C.A. No. 2580-2581/2016 (XIV-A)
     )
       C.A. No. 2579/2016 (XIV-A)
     )
       SLP(C) No. 24531-24532/2017 (XIV)
     )

     Date : 20-09-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ABHAY S. OKA
                         HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Appellant(s)

                                  Mr. C. A. Sundaram, Sr. Adv.
                                  Mr. M. R. Shamshad, AOR
                                  Mr. Aditya Samaddar, Adv.
                                  Mr. Arijit Sarkar, Adv.
                                  Ms. Nabeela Jamil, Adv.

                                  Mr. Krishnan Venugopal, Sr. Adv.
                                   Mr. Abhimanyu Bhandari, Adv.
                                   Ms. Shreya A., Adv.
                                   Ms. Rooh-e-hina Dua, AOR

                                  M/S. Parekh & Co., AOR
                                  Mr. Akhil Sibal, Sr. Adv.
                                  Mr. Sameer Parekh, Adv.
Signature Not Verified
                                  Mr. Sumit Goel, Adv.
Digitally signed by
Neetu Khajuria
Date: 2023.09.20
                                  Ms. Sreeparna Basak, Adv.
                                  Mr. Abhishek Thakral, Adv.
17:53:06 IST
Reason:


                                  Mr. Jayant Bajaj, Adv.
                                   2

                    Dr. Menaka Guruswamy, Sr. Adv.
                    Mrs. Priya Puri, AOR
                    Mr. Ranjay Kumar Dubey, Adv.
                    Ms. Tanvi Nigam, Adv.
                    Mr. Lavkesh Bhambhani, Adv.
                    Mr. Utkarsh Pratap, Adv.
                    Mr. Harshwardhan Thakur, Adv.


For Respondent(s)
                     M/S.   Parekh & Co., AOR

                    Mr. Ateev Mathur, Adv.
                    Mr. Devmani Bansal, Adv.
                    Mr. Vikas Kumar, AOR
                    Mr. Manish Paliwal, Adv.
                    Ms. Parul Manral, Adv.
                    Mr. Sangam Panghal, Adv.
                    Mr. Pranjal Shrivastava, Adv.


                    Mr. C. A. Sundaram, Sr. Adv.
                    Mr. M. R. Shamshad, AOR
                    Mr. Aditya Samaddar, Adv.
                    Mr. Arijit Sarkar, Adv.
                    Ms. Nabeela Jamil, Adv.


                    Mr. Shashank Singh, AOR
                    Mr. Akash Alex, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

List on 11.10.2023 at 02:00 P.M. (POOJA SHARMA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)