Supreme Court - Daily Orders
Larsen And Toubro Ltd. vs Puri Construction Pvt. Ltd. on 20 September, 2023
Bench: Abhay S. Oka, Pankaj Mithal
1
ITEM NO.118 COURT NO.11 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2575-2578/2016
LARSEN AND TOUBRO LTD. Appellant(s)
VERSUS
PURI CONSTRUCTION PVT. LTD. & ORS. Respondent(s)
(IA No. 17/2015 - DISPENSING WITH SERVICE OF NOTICE)
WITH
C.A. No. 2580-2581/2016 (XIV-A)
)
C.A. No. 2579/2016 (XIV-A)
)
SLP(C) No. 24531-24532/2017 (XIV)
)
Date : 20-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s)
Mr. C. A. Sundaram, Sr. Adv.
Mr. M. R. Shamshad, AOR
Mr. Aditya Samaddar, Adv.
Mr. Arijit Sarkar, Adv.
Ms. Nabeela Jamil, Adv.
Mr. Krishnan Venugopal, Sr. Adv.
Mr. Abhimanyu Bhandari, Adv.
Ms. Shreya A., Adv.
Ms. Rooh-e-hina Dua, AOR
M/S. Parekh & Co., AOR
Mr. Akhil Sibal, Sr. Adv.
Mr. Sameer Parekh, Adv.
Signature Not Verified
Mr. Sumit Goel, Adv.
Digitally signed by
Neetu Khajuria
Date: 2023.09.20
Ms. Sreeparna Basak, Adv.
Mr. Abhishek Thakral, Adv.
17:53:06 IST
Reason:
Mr. Jayant Bajaj, Adv.
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Dr. Menaka Guruswamy, Sr. Adv.
Mrs. Priya Puri, AOR
Mr. Ranjay Kumar Dubey, Adv.
Ms. Tanvi Nigam, Adv.
Mr. Lavkesh Bhambhani, Adv.
Mr. Utkarsh Pratap, Adv.
Mr. Harshwardhan Thakur, Adv.
For Respondent(s)
M/S. Parekh & Co., AOR
Mr. Ateev Mathur, Adv.
Mr. Devmani Bansal, Adv.
Mr. Vikas Kumar, AOR
Mr. Manish Paliwal, Adv.
Ms. Parul Manral, Adv.
Mr. Sangam Panghal, Adv.
Mr. Pranjal Shrivastava, Adv.
Mr. C. A. Sundaram, Sr. Adv.
Mr. M. R. Shamshad, AOR
Mr. Aditya Samaddar, Adv.
Mr. Arijit Sarkar, Adv.
Ms. Nabeela Jamil, Adv.
Mr. Shashank Singh, AOR
Mr. Akash Alex, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 11.10.2023 at 02:00 P.M. (POOJA SHARMA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)