Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 22 in The Bihar Primary and Middle Education Rules, 1961

22. Fees from pupils in Senior Basic and Middle Schools.

- The rates of fees to be payable by pupils in senior basic and middle schools shall be regulated in accordance with the orders issued from time to time by the State Government and shall be subject to such general or special exemptions and concessions as the State Government may grant from time to time. No fees will, however, be payable by girls reading in senior basic and middle schools.