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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Tripura - Subsection

Section 11(4)(b) in Tripura Buildings (Lease and Rent Control) Act, 1975

(b)If the Rent Control Court is not so satisfied, it shall forthwith order payment of the amount deposited to the landlord.