Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Andhra Pradesh - Section Section 2 in Andhra Pradesh Private Educational Institutions Grant-in-aid (Regulation) Act, 1988 2. Definitions - The words and expressions used in this Act, but not defined, shall have the meaning respectively assigned to them in the Andhra Pradesh Education Act, 1982.
