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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Sikkim - Subsection

Section 54(1) in The Sikkim Police Act, 2008

(1)The State Government shall lay down a Training-cum- Education Policy covering all ranks and categories of Police personnel. This Policy shall ensure that all Police personnel are adequately trained to perform their job taking due care of proper attitudinal development, and shall be linked to career development scheme of police personnel in different ranks and categories.