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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(2) in Uttar Pradesh Private Universities Act, 2019

(2)The Government shall consider the First Statutes submitted by the University and shall approve it within three months from the date of its receipt. If the State Government does not approve or communicate to the University the objections thereon within the time mentioned above, statutes so submitted shall be deemed to be approved.