Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 37 in The Khadi and Village Industries Commission Rules, 2006

37. Reports.

- The annual report to be submitted by the Commission to the Government under sub-section (2) of section 24 of the Act regarding its activities during the previous financial year shall be submitted before 15th November every year and it shall be in such form as the Government may from time to time, direct.