Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Chattisgarh - Subsection Section 3(2)(ii) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009 (ii)The cost of transit pass book and the royalty due of the mineral transported shall be deposited in the same manner, as prescribed in rule;